Chandrashekhar Ramchandra ... vs State Of Maha & Ors
2016 Latest Caselaw 1881 Bom

Citation : 2016 Latest Caselaw 1881 Bom
Judgement Date : 26 April, 2016

Bombay High Court

Chandrashekhar Ramchandra ... vs State Of Maha & Ors on 26 April, 2016

Bench: A.V. Nirgude

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                    
                              WRIT PETITION NO. 2658 OF 2004

                  CHANDRASHEKHAR RAMCHANDRA BALWATKAR
                                   VERSUS




                                                   
                           STATE OF MAHA & ORS
                                      ...
                       AGP for Respondents: Mr.P.S.Patil
                        Adv.Mr.S.A.Kulkarni for R.4 & 5
                                      ...




                                         
                              ig      CORAM :    A.V.NIRGUDE &
                                                 V.L.ACHLIYA,JJ.

DATED : 26TH APRIL,2016

PER COURT :-

The Petitioner's Advocate is absent. Petition is dismissed for default.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.) umg/

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