Bharat Ganpatrao Shelke vs The State Of Maharashtra And ...
2016 Latest Caselaw 1878 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD




                                                       
                              CONT. PETITION NO. 299 OF 2016
                                     IN WP/7618/2013

                           BHARAT GANPATRAO SHELKE
                                       VERSUS




                                                      
                     THE STATE OF MAHARASHTRA AND OTHERS
                                           ...
                         Advocate for Petitioner : Adkine S.K.
                          AGP for Respondents: Mr.P.S.Patil
                                           ...




                                         
                              ig      CORAM :       A.V.NIRGUDE &
                                                    V.L.ACHLIYA,JJ.

                                    DATED :         26TH APRIL,2016
                            
     PER COURT :-
      

The learned AGP sought time to take instructions. We therefore, defer issuing of notice. S.O. to 8th June, 2016.

(V.L.ACHLIYA,J.) (A.V.NIRGUDE,J.)

umg/