The Public Welfare Society, ... vs Smt. Mithilesh Ambikaprasad ...
2016 Latest Caselaw 1552 Bom

                                                       1




                                                                                                 
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH : NAGPUR




                                                                         
                Civil Application [CAZ] No. 11 of 2016
                                   IN
                Letters Patent Appeal No. 338 of 2011
                                   IN




                                                                        
                    Writ Petition No.2247 of 2011
    [The Public Welfare Society Vs. Smt. Mithilesh Ambikaprasad
    Harde & others]




                                                        
    Office Notes, Office Memoranda of
    Coram, appearances, Court's orders                 Court's or Judge's orders
                                       
    or directions and Registrar's orders.

                                      Mr. S.R. Deshpande, Adv., for respondent nos. 1 to 4 - applicants.
                                      Mr. Kavimandan, Adv., for the appellant.
                                      
                                                                  ----
                                                CORAM :           B. R. GAVAI AND
                                                                  MRS. SWAPNA JOSHI, JJ.

DATE : 15th April, 2016

The respondent nos. 1 to 4 have applied for early final hearing of this Letters Patent Appeal.

Heard.

For the reasons stated in the application, Civil Application No. 11 of 2016 is allowed. Hence post this Letters Patent Appeal for final hearing in the week commencing from 13th June, 2016.

                                         Judge                                                   Judge

                                      |hedau|