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The Municipal Council Beed ... vs Navnath Maruti Raut
2016 Latest Caselaw 1354 Bom

Citation : 2016 Latest Caselaw 1354 Bom
Judgement Date : 7 April, 2016

Bombay High Court
The Municipal Council Beed ... vs Navnath Maruti Raut on 7 April, 2016
Bench: S.P. Deshmukh
                                      {1}                           wp4067-16

     Drp

             IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                     
                        BENCH AT AURANGABAD




                                             
                         WRIT PETITION NO.4067 OF 2016




                                            
     The Municipal Council, Beed                               PETITIONER
           VERSUS
     Jalindar HIraman Gaikwad                               RESPONDENT

                                     WITH




                                    
                         WRIT PETITION NO.4068 OF 2016


          VERSUS
                             
     The Municipal Council, Beed                               PETITIONER

     Navnath Maruti Raut                                     RESPONDENT
                            
                                     WITH
                         WRIT PETITION NO.4069 OF 2016

     The Municipal Council, Beed                               PETITIONER
      


          VERSUS
     Ashok Ambadas Kale                                     RESPONDENT
   



                                     WITH
                         WRIT PETITION NO.4070 OF 2016





     The Municipal Council, Beed                               PETITIONER
          VERSUS
     Ashok Mahadeo Kapale                                    RESPONDENT

                                     WITH





                         WRIT PETITION NO.4071 OF 2016

     The Municipal Council, Beed                               PETITIONER
          VERSUS
     Yashodabai Waman Borade                                 RESPONDENT

                                     WITH
                         WRIT PETITION NO.4072 OF 2016




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                                       {2}                           wp4067-16

     The Municipal Council, Beed                               PETITIONER
          VERSUS




                                                                     
     Chandrabhagabai Hiraman Gaikwad                         RESPONDEN

                                     WITH




                                             
                         WRIT PETITION NO.4078 OF 2016

     The Municipal Council, Beed                               PETITIONER
          VERSUS




                                            
     Tajoddin Khan Mainoddin Khan                            RESPONDENT

                                     WITH
                         WRIT PETITION NO.4080 OF 2016




                                    
     The Municipal Council, Beed                               PETITIONER
          VERSUS             
     Rajendra Sadashiv Chandane                              RESPONDENT

                                     WITH
                            
                         WRIT PETITION NO.4081 OF 2016

     The Municipal Council, Beed                               PETITIONER
          VERSUS
     Prabhakar Ginyandeo Maske                               RESPONDENT
      


                                     WITH
   



                         WRIT PETITION NO.4082 OF 2016

     The Municipal Council, Beed                               PETITIONER
          VERSUS





     Laxman Trimbak Gawali                                   RESPONDENT

                                     WITH
                         WRIT PETITION NO.4083 OF 2016

     The Municipal Council, Beed                               PETITIONER





          VERSUS
     Gautam Ganpat Jogdand                                   RESPONDENT

                                     WITH
                         WRIT PETITION NO.4084 OF 2016

     The Municipal Council, Beed                               PETITIONER
          VERSUS




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                                           {3}                               wp4067-16

     Sayyed Irfan Sayyed Abdul Kadar                                 RESPONDENT




                                                                             
                                  .......
     Mr. S. S. Thombre, Advocate for the petitioner
                                  .......




                                                     
                                   [CORAM : SUNIL P. DESHMUKH, J.]

                                     DATE : 7th APRIL, 2016




                                                    
     ORDER :

1. Issue notice to respondents, returnable on 21st April, 2016.

2. Hamdust allowed.

[SUNIL P. DESHMUKH, J.] drp/wp4067-16

 
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