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Arunodaya Shikshan Sanstha ... vs State Of Maha. Thr Its Secretary, ...
2009 Latest Caselaw 53 Bom

Citation : 2009 Latest Caselaw 53 Bom
Judgement Date : 8 December, 2009

Bombay High Court
Arunodaya Shikshan Sanstha ... vs State Of Maha. Thr Its Secretary, ... on 8 December, 2009
Bench: D.D. Sinha
                                                                                            1                                                           wp5224.09.odt

                                                  FARAD CONTINUATION SHEET No.
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                                                          
                                                     NAGPUR BENCH AT NAGPUR




                                                                                                                                
                                             Writ Petition No.5224/2009
                             ( Arunodaya Shikshan Sanstha Amravati, through its President
                                                          ..V/s..
                                 State of Maharashtra, through its Secretary & others  ) 




                                                                                                                               
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    Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
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                                                        Mr. Anand Parchure, counsel for petitioner.

                                                                   
                                                        CORAM  : D.D. SINHA & F.M. REIS JJ.
                                                                      th
                                                        DATE      : 8
                                                                         DECEMBER
                                                                                  , 2009
                                                                                        . 

Notice returnable on 5/1/2010.

Ms. Dangre, Addl. G.P. waives notice on behalf of respondents.

Stand over to 5/1/2010.

                                                                                       JUDGE                         JUDGE





                                                        Tambaskar.    





 

 
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