Shiva S/O Lakhaji Sakhare vs The Chief Secty., State Of Mah. And ...
2009 Latest Caselaw 46 Bom

                                                                                            1                                                           wp5219.09.odt

                                                  FARAD CONTINUATION SHEET No.
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                                                          
                                                     NAGPUR BENCH AT NAGPUR




                                                                                                                                
                                   Writ Petition No.5219/2009
         ( Shri Shiva Sakhare ..V/s.. The Chief Secretary, State of Maharashtra & others  ) 

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    Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
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                                                        Mr. Kalbande, counsel for petitioner.




                                                                                                     
                                                                   
                                                        CORAM  : D.D. SINHA & F.M. REIS JJ.
                                                                      th
                                                        DATE      : 8
                                                                         DECEMBER
                                                                                  , 2009
                                                                                        . 

Heard Mr. Kalbande, learned counsel for petitioner. Notice, returnable on 5/1/2010.

Mr. Kothari, learned A.G.P. waives notice on behalf of

respondent nos.1 to 3.

Stand over to 5/1/2010.

                                                                                       JUDGE                         JUDGE





                                                        Tambaskar.