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Rangnath S/O Bhimrao Ugle vs State Of Maha. Thr The Secretary, ...
2009 Latest Caselaw 45 Bom

Citation : 2009 Latest Caselaw 45 Bom
Judgement Date : 8 December, 2009

Bombay High Court
Rangnath S/O Bhimrao Ugle vs State Of Maha. Thr The Secretary, ... on 8 December, 2009
Bench: D.D. Sinha
                                                                                            1                                                           wp5218.09.odt

                                                  FARAD CONTINUATION SHEET No.
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                                                                                                                          
                                                     NAGPUR BENCH AT NAGPUR




                                                                                                                                
                                       Writ Petition No.5218/2009
                 ( Rangnath Ugle  ..V/s.. State of Maharashtra, through its Secretary +1  ) 

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    Office Notes, Office Memoranda of Coram,                                                                                         Court's or Judge's orders
    appearances, Court's orders of directions
    and Registrar's orders
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                                                        Mr. M. Illiyas Shekhani, counsel for petitioner.




                                                                                                     
                                                                   
                                                        CORAM  : D.D. SINHA & F.M. REIS JJ.
                                                                      th
                                                        DATE      : 8
                                                                         DECEMBER
                                                                                  , 2009
                                                                                        . 

Notice, returnable on 5/1/2010. Ms Dangre, Addl. G.P. waives notice on behalf of

respondent nos.1 and 2.

Stand over to 5/1/2010.

                                                                                       JUDGE                         JUDGE





                                                        Tambaskar.    





 

 
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