Smt.K.Munemma vs R.V.Narsimhulu And 2 Others
2024 Latest Caselaw 9027 AP

Andhra Pradesh High Court - Amravati

Smt.K.Munemma vs R.V.Narsimhulu And 2 Others on 27 September, 2024

 APHC010049652001
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                         [3369]
                           (Special Original Jurisdiction)

           FRIDAY ,THE TWENTY SEVENTH DAY OF SEPTEMBER
                   TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                      SECOND APPEAL NO: 1130/2001

Between:

Smt.k.munemma                                                 ...APPELLANT

                                      AND

R V Narsimhulu And 2 Others                                 ...RESPONDENT

Counsel for the Appellant:

1. M N NARASIMHA REDDY

Counsel for the Respondent:

1. K BATHI REDDY

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellant/plaintiff under Section

100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the

Judgment and decree, dated 24.09.2001 passed in A.S.No.38 of 1997 on the

file of learned Senior Civil Judge, Puttur, wherein reversing the judgment and

decree, dated 20.06.1996 passed in O.S.No.200 of 1989 on the file of learned

District Munsif Magistrate Court, Nagiri.

2. Today, when the matter is taken up for hearing in the morning session,

no representation on behalf of either side. The matter was subsequently

passed over to afternoon session.

3. In the afternoon session also, there was no representation on behalf of

the appellant. Despite the matter being listed under the caption 'for dismissal',

no representation was made on behalf of the appellant. It appears that the

appellant is not evincing interest to proceed with the appeal.

4. Accordingly, the Second Appeal is dismissed for default. However,

there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:27.09.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.1130 OF 2001 Date: 27.09.2024

MS