Yerukali Venkatesh vs The State Of Ap.
2024 Latest Caselaw 8972 AP

Andhra Pradesh High Court - Amravati

Yerukali Venkatesh vs The State Of Ap. on 26 September, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal No.1055 of 2016

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

10. 26.09.2024 KSR, J & SRK, J (Per Hon'ble Sri Justice K.Suresh Reddy)

Criminal Appeal is allowed in part. (Vide separate Judgment)

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB