Tirunagari Santhalakshmi vs Arun Kumar Jain
2024 Latest Caselaw 8824 AP

Andhra Pradesh High Court - Amravati

Tirunagari Santhalakshmi vs Arun Kumar Jain on 23 September, 2024

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                MAIN CASE: Appeal Suit No. 388 of 2024

                             PROCEEDING SHEET

Sl.                                                                   OFFICE
      DATE                           ORDER
No                                                                     NOTE


04. 23.09.2024 NJS, J & JS, J
                    Heard the arguments of Mr. M. Radha Krishna,
               learned counsel appearing for the respondent, who

placed reliance on the decisions in 1979 (Volume I) ALT Pg.334; 2021 (2) ALD 370 (DB); 2004 (3) ALD 215 and on the Order in A.S No.1406 of 2018 and on the Common Judgment in A.S Nos.910 & 908 of 2017, and contended that the appeal is not maintainable before this Court.

Mr. G. Rama Gopal, learned counsel for the appellant seeks time to advance arguments by going through the decisions on which reliance is placed by the other side. At his request, list the appeal on 30.09.2024.

_____ NJS, J

____ JS, J GVK