Mr.Kalakonda Madhavulu vs Mr.P.Naga Lakmaiah And 5 Others
2024 Latest Caselaw 8822 AP

Andhra Pradesh High Court - Amravati

Mr.Kalakonda Madhavulu vs Mr.P.Naga Lakmaiah And 5 Others on 23 September, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: A.S.Nos.465 & 489 of 2018

                       PROCEEDING SHEET
Sl.                                                                  OFFICE
No.     DATE                           ORDER                          NOTE

      23.09.2024 NJS, J & JS, J

                       Heard Mr.Pitchaiah, learned counsel for the
                 appellants, who concluded arguments.
                       He placed reliance on the judgments of the
                 Hon'ble Supreme Court reported in (1993) 1 SCC
                 519, (1996) 4 SCC 526, (1997) 3 SCC 1, (2000) 2
                 SCC 428, (2001) 6 SCC 600, (2004) 7 SCC 251,
                 (2005) 7 SCC 534, (2008) 4 SCC 464, (2009) 5
                 SCC 182, (2013) 8 SCC 131 and 2003 (6) ALT
                 151 (D.B.).
                       For the arguments on the respondents side

by Mr.O.Manohar Reddy, learned Senior Counsel, list these cases on 30.09.2024.

______ NJS, J ____ JS, J BLV