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Kakinada Madhavi vs Potnuri Ganesh
2024 Latest Caselaw 8744 AP

Citation : 2024 Latest Caselaw 8744 AP
Judgement Date : 20 September, 2024

Andhra Pradesh High Court - Amravati

Kakinada Madhavi vs Potnuri Ganesh on 20 September, 2024

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: MACMA.Nos.215 of 2010 & 2164 of 2013

PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 20.09.2024 RNT,J & VN,J

Heard Sri K.Srinivasa Rao, learned counsel representing Sri N.Siva Reddy, learned counsel for the claimants and Sri Naresh Byrapaneni, learned counsel for insurance company. No representation for the appellant in MACMA.No.2164 of 2013 Judgment reserved.

______ RNT,J

_____ VN,J AG

 
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