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Unknown vs High Court Of Andhra Pradesh
2024 Latest Caselaw 8682 AP

Citation : 2024 Latest Caselaw 8682 AP
Judgement Date : 19 September, 2024

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh on 19 September, 2024

                  HIGH COURT OF ANDHRA PRADESH
                 MAIN CASE No: Crl.A.No.585 of 2023
                               PROCEEDING SHEET

SL.     DATE                             ORDER                           OFFICE
NO.                                                                       NOTE
03.   19.09.2024 VJP, J
                          Heard   the    learned   counsel   for   the
                 Appellant(s).
                          At   request   of   learned   counsel    for
                 Respondent(s), list the matter on 26.09.2024

for judgment.

_______ VJP, J Dinesh

 
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