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Unknown vs High Court Of Andhra Pradesh At ...
2024 Latest Caselaw 8603 AP

Citation : 2024 Latest Caselaw 8603 AP
Judgement Date : 18 September, 2024

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh At ... on 18 September, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

    MAIN CASE No. S.A.No.311 of 2007

                PROCEEDING SHEET

Sl. DATE                          ORDER                         OFFICE
No.                                                              NOTE
    18.09.2024 TMR,J

                    Heard       learned   counsel   for   the
              appellants.
                    No representation on behalf of the
              respondents.

List on 25.09.2024 under the caption "for judgment".

_________ TMR, J MS

 
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