Aramati Rama Devi vs Aramati Reddeppa Reddy
2024 Latest Caselaw 8584 AP

Andhra Pradesh High Court - Amravati

Aramati Rama Devi vs Aramati Reddeppa Reddy on 18 September, 2024

                                          1
                                                                      (RNT,J & VN,J
                                                            C.M.A.NO.1003 OF 2006)

APHC010366362006
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                          [3470]
                             (Special Original Jurisdiction)

          WEDNESDAY ,THE EIGHTEENTH DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

          THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

            THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

              CIVIL MISCELLANEOUS APPEAL NO: 1003/2006

Between:

Aramati Rama Devi                                                  ...APPELLANT

                                         AND

Aramati Reddeppa Reddy                                        ...RESPONDENT

Counsel for the Appellant:

   1. M N NARASIMHA REDDY

Counsel for the Respondent:

   1.

The Court made the following:

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

On 28.08.2024, the following order was passed:

"This appeal is filed by the appellant/wife, challenging the decree of divorce granted on the petition of the respondent/husband.

2. In the appeal, there is interim suspension of the decree under challenge.

(RNT,J & VN,J C.M.A.NO.1003 OF 2006)

3. The matter has been listed after long time.

4. The learned counsel for the appellant prays for time to obtain instructions from the appellant.

5. Post on 18.09.2024."

2. No representation for the appellant.

3. The Civil Miscellaneous Appeal is dismissed for default.

4. No order as to costs.

5. As a sequel thereto, miscellaneous petitions, if any pending, shall

also stand closed.

____________________ RAVI NATH TILHARI, J

___________________ NYAPATHY VIJAY,J

Date : 18.09.2024.

RPD.

(RNT,J & VN,J C.M.A.NO.1003 OF 2006)

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

(DISMISSED FOR DEFAULT)

CIVIL MISCELLANEOUS APPEAL NO: 1003 of 2006

DATE : 18.09.2024

RPD