Jayavarapu Nageswara Rao vs Gopina Venkateswara Rao
2024 Latest Caselaw 8530 AP

Andhra Pradesh High Court - Amravati

Jayavarapu Nageswara Rao vs Gopina Venkateswara Rao on 17 September, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.1700 of 2018
                             PROCEEDING SHEET
Sl.No.    DATE                                                         Office
                                       ORDER

Note

06. 17.09.2024 RRR,J & HN,J

I.A.No.2 of 2018

Dispense with petition is ordered.

_______ RRR,J

______ HN,J

W.A.No.1700 of 2018

The Writ Appeal is dismissed.

(Vide Separate Judgment)

_______ RRR,J

______ HN,J

KPV