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National Ins Co. Ltd., Nellore Dist vs S Noorjahan, Nellore Dist 5 Others
2024 Latest Caselaw 8466 AP

Citation : 2024 Latest Caselaw 8466 AP
Judgement Date : 13 September, 2024

Andhra Pradesh High Court - Amravati

National Ins Co. Ltd., Nellore Dist vs S Noorjahan, Nellore Dist 5 Others on 13 September, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

    MAIN CASE:      M.A.C.M.A.No.1710 of 2016

                          PROCEEDING SHEET

 SL.                                                             OFFICE
 No. DATE                             ORDER
                                                                 NOTE
HCJ
 7. & RSR, J R RNT,J & VN,J
      13.9.2024

                       Heard Sri V.Veerabhadra Chary, learned
                 Standing Counsel appearing for Insurance
                 Company as well as Sri K.Diwakara Reddy,
                 learned counsel representing, Sri C.Subodh,
                 learned counsel appearing for the respondents

1 to 5/ Claimants.

Reserved for judgment.

______ RNT,J

_____ VN,J RPD

SL. OFFICE No. DATE ORDER NOTE

SL. OFFICE No. DATE ORDER NOTE

 
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