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Apex Court In The Case Of Kamatchi vs .
2024 Latest Caselaw 8415 AP

Citation : 2024 Latest Caselaw 8415 AP
Judgement Date : 12 September, 2024

Andhra Pradesh High Court - Amravati

Apex Court In The Case Of Kamatchi vs . on 12 September, 2024

HIGH COURT OF ANDHRA PRADESH Main Case No: Crl.P.No.6350 of 2024 PROCEEDING SHEET Sl. OFFICE No. Date ORDER NOTE

01. 12.09.2024 BVLNC,J At request, list the matter after two (02) weeks.

In the light of judgment of the Hon'ble Apex Court in the case of Kamatchi Vs. Lakshminarayanan1, wherein the Hon'ble Supreme Court held that "the application under Section 482 Cr.P.C. is not maintainable in D.V.C. cases".

________ BVLNC,J ASR

2022 (15) SCC 50

 
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