Merridian Promoters P Ltd., And Another vs Smt. Jakkilinki Vijayalakshmi
2024 Latest Caselaw 8317 AP

Andhra Pradesh High Court - Amravati

Merridian Promoters P Ltd., And Another vs Smt. Jakkilinki Vijayalakshmi on 11 September, 2024

APHC010588232011
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                                                            [3470]
                            AT AMARAVATI
                     (Special Original Jurisdiction)

     WEDNESDAY ,THE ELEVENTH DAY OF SEPTEMBER
          TWO THOUSAND AND TWENTY FOUR
                            PRESENT
    THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI
     THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
        CIVIL MISCELLANEOUS APPEAL NO: 1095/2011
Between:
Merridian Promoters (p) Ltd., And Another and ...APPELLANT(S)
Others
                               AND
Smt Jakkilinki Vijayalakshmi                     ...RESPONDENT
Counsel for the Appellant(S):
   1. S RAJAN
Counsel for the Respondent:
   1. M RADHAKRISHNA
The Court made the following:


JUDGMENT:

(per Hon'ble Sri Justice Ravi Nath Tilhari) Sri S.Rajan, learned counsel for the appellant, submits that

this appeal is filed challenging the order passed during pendency

of the suit in I.A.No.901 of 2008. He submits that the suit itself

has been decided.

2. Recording the same, this appeal is dismissed.

3. No order as to costs.

4. As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

_____________________ RAVI NATH TILHARI, J

__________________ NYAPATHY VIJAY, J Date: 11.09.2024 Pab

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL MISCELLANEOUS APPEAL NO:1095/2011

Date:- 11.09.2024

Pab