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T.C. Jamaluddin vs Smt. Medum Nirmala Kumari
2024 Latest Caselaw 8247 AP

Citation : 2024 Latest Caselaw 8247 AP
Judgement Date : 10 September, 2024

Andhra Pradesh High Court - Amravati

T.C. Jamaluddin vs Smt. Medum Nirmala Kumari on 10 September, 2024

APHC010243212009
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                                                          [3369]
                            AT AMARAVATI
                     (Special Original Jurisdiction)
          TUESDAY ,THE TENTH DAY OF SEPTEMBER
            TWO THOUSAND AND TWENTY FOUR

                             PRESENT

  THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                   FIRST APPEAL NO: 21/2009

Between:

   1. T.C. JAMALUDDIN, S/O. T.C.K. KUTTI, MUSLIM NATIVE
      OF WHITE HOUSE, CHELIYAM POST, KADDALUNDI
      VILLAGE.
                                             ...APPELLANT
                            AND
   1. SMT MEDUM NIRMALA KUMARI, R/O. KURNOOL TOWN,
      REP BY HER GPA HOLDER MEDUM RAMADAS, S/O.
      LATE MEDUM RAMDAS, S/O. LATE M.VENKAIAH, AGED
      ABOUT 64 YEARS, HINDU,
   2. A.MD ISMAIL, S/O. HAZI AHIMZA, MUSLIM PROPRIETOR:
      HINDUSTAN     HOTEL,    NEAR    VICTORY TALKIES,
      KURNOOL.
                                       ...RESPONDENT(S):

Counsel for the Appellant:

1. YELLAPRAGADA SRINIVASA MURTHY

Counsel for the Respondent(S):

1. SYED ARIF BASHA

The Court made the following Judgment:

This appeal is filed under Section 96 of C.P.C against the

Decree and Judgment in O.S.No.346 of 2005 dated 20.11.2008

on the file of Additional Senior Civil Judge, Kurnool.

02. Sri P.Vivek, learned counsel for appellant submits that the

matter is settled out of Court. No representation on behalf of

respondent. Without going into the correctness of the submission

regarding the settlement, the appeal is dismissed as cause does

not survive.

03. In the result, the Appeal is dismissed. No order as to costs.

Consequently, miscellaneous petitions if any, stand closed.

____________________________________ JUSTICE T. MALLIKARJUNA RAO

Date :10.09.2024 GRL

 
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