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V.Bhaskara Raju. 2 Others. vs V.Gandhi Raju 5 Others.
2024 Latest Caselaw 8225 AP

Citation : 2024 Latest Caselaw 8225 AP
Judgement Date : 10 September, 2024

Andhra Pradesh High Court - Amravati

V.Bhaskara Raju. 2 Others. vs V.Gandhi Raju 5 Others. on 10 September, 2024

 APHC010027042000
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                         [3397]
                             (Special Original Jurisdiction)

                    TUESDAY ,THE TENTH DAY OF SEPTEMBER
                       TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 2520/2000

Between:

V.bhaskara Raju.& 2 Others. and Others                       ...APPELLANT(S)

                                     AND

V Gandhi Raju 5 Others and Others                          ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. C RAMACHANDRA RAJU

Counsel for the Respondent(S):

     1. V S R ANJANEYALU

     2. S.V.S.S.SIVA RAM

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, learned counsel

representing on behalf of the respondents is alone present. Though the matter

is listed under the caption 'For Dismissal', there is no representation on behalf

of the appellants. It seems that the appellants are not inclined to prosecute the

appeal.

2. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.10.09.2024 CVD

 
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