The State Of Andhra Pradesh vs Dudekula Siddaiah
2024 Latest Caselaw 8160 AP

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Dudekula Siddaiah on 9 September, 2024

HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

MAIN CASE No : R.T.No.1 OF 2023 & Crl.A.No.191 of 2023 PROCEEDING SHEET Sl. OFFICE DATE ORDER NOTE No. 09.09.2024 KSR,J & SRK,J (per Hon'ble Sri Justice K.Suresh Reddy)

Heard Sri I.V.N.Raju, learned counsel for the appellant and Sri M.Lakshmi Narayana, leaned Public Prosecutor.

Reserved for Judgment.

__________________ K.SURESH REDDY,J

______________________ K.SREENIVASA REDDY,J

SAB