K. Chengamma, vs The State Of Andhra Pradesh,
2024 Latest Caselaw 8001 AP

Andhra Pradesh High Court - Amravati

K. Chengamma, vs The State Of Andhra Pradesh, on 3 September, 2024

HIGH COURT OF ANDHRA PRADESH

WRIT PETITION No.34799 of 2022 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

03.09.2024 RC, J

04. I.A.No.1 of 2023 For the reasons stated in the application and as no objection is raised by the other side, the leave application is ordered. The counter is taken on record.

________ RC, J

W.P.No.34799 of 2022 Learned counsel for the petitioner submitted that the matter is covered by the judgment of this Court in W.P.No.22879 of 2018.

Learned Assistant Government Pleader sought one (01) week time to verify and submit the case.

Post the matter on 10.09.2024.

______ RC, J SCS