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J. Chandraiah, vs The Government Of Andhra Pradesh
2024 Latest Caselaw 9772 AP

Citation : 2024 Latest Caselaw 9772 AP
Judgement Date : 29 October, 2024

Andhra Pradesh High Court - Amravati

J. Chandraiah, vs The Government Of Andhra Pradesh on 29 October, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE: W.P.No.17250 of 2009

                             PROCEEDING SHEET

Sl.No.                                                                   Office
                                        ORDER

DATE Note

21. 29.10.2024 CGR, J Learned counsel for the petitioner after arguing for some time seeks to rely on the Judgment passed in similar matters.

There is no representation for the respondents.

List the matter on 12.11.2024.

______ CGR, J RSD

 
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