Lingam Premchand, vs Church Of South India Trust ...
2024 Latest Caselaw 9771 AP

Citation : 2024 Latest Caselaw 9771 AP
Judgement Date : 29 October, 2024

Andhra Pradesh High Court - Amravati

Lingam Premchand, vs Church Of South India Trust ... on 29 October, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No.A.S.No.1521 of 2000

                    PROCEEDING SHEET

Sl. DATE                             ORDER                           OFFICE
No.                                                                   NOTE
61. 29-10-2024   VGKR, J

                      Heard Sri V.S.R. Anjaneyulu learned
                 Senior    Counsel   appearing   on   behalf    of
                 Sri Sivalenka Ramachandra Prasad, learned
                 counsel      for    the     appellants        and
                 Sri J. Prabhakar, learned counsel for the
                 respondents.

'Reserved for Judgment'.

_________ VGKR, J CVD

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