P.Samba Siva Rao vs S.Janardhana Rao
2024 Latest Caselaw 9770 AP

Citation : 2024 Latest Caselaw 9770 AP
Judgement Date : 29 October, 2024

Andhra Pradesh High Court - Amravati

P.Samba Siva Rao vs S.Janardhana Rao on 29 October, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.401 of 2004

                      PROCEEDING SHEET

Sl. DATE                             ORDER                             OFFICE
No.                                                                     NOTE
8.  29-10-2024   VGKR, J

                       Heard Sri N. Sriram Murthy, learned
                 counsel   for    the     appellants      and    Sri
                 P.    Rishyendra       Sai,   learned     counsel
                 representing on behalf of Sri Nimmagadda
                 Satyanarayana,     learned    counsel     for   the
                 respondents.

'Reserved for Judgment'.

_________ VGKR, J CVD

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