Mandapati Suryanarayana Raju, ... vs Parvatham Venkata Satya Koteswara ...
2024 Latest Caselaw 9765 AP

Andhra Pradesh High Court - Amravati

Mandapati Suryanarayana Raju, ... vs Parvatham Venkata Satya Koteswara ... on 29 October, 2024

 APHC010112802004
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                       [3397]
                           (Special Original Jurisdiction)

            TUESDAY ,THE TWENTY NINETH DAY OF OCTOBER
                 TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                       FIRST APPEAL NO: 4107/2004

Between:

Mandapati Suryanarayana Raju, Pithapuram                     ...APPELLANT

                                     AND

Parvatham Venkata Satya Koteswara Madhusoodhana         ...RESPONDENT(S)
Rao and Others

Counsel for the Appellant:

     1. GIRI NIVARTHI RAO

Counsel for the Respondent(S):

     1. T V S PRABHAKARA RAO

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last occasion i.e., on 24.10.2024,

there was no representation on behalf of the appellant and the matter was

posted today, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, learned counsel

representing on behalf of the respondent alone present. Though the matter is listed under the caption 'For Dismissal', there is no representation on behalf of

the appellant. It seems that the appellant is not inclined to prosecute the

appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date.29.10.2024 CVD