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Ap State Road Transport Corporation vs Pedala Siva Kotaiah Kotaiah 2 Ors
2024 Latest Caselaw 9763 AP

Citation : 2024 Latest Caselaw 9763 AP
Judgement Date : 29 October, 2024

Andhra Pradesh High Court - Amravati

Ap State Road Transport Corporation vs Pedala Siva Kotaiah Kotaiah 2 Ors on 29 October, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: M.A.C.M.A.No.2194 of 2017 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

05. 29.10.2024 SV,J Heard both sides. List the matter on 05.11.2024, under the caption 'for Judgment'.

_______ SV,J KNN

 
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