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Magham Subrahmanyam vs A.S.V.N.D.Sachi Devi
2024 Latest Caselaw 9734 AP

Citation : 2024 Latest Caselaw 9734 AP
Judgement Date : 28 October, 2024

Andhra Pradesh High Court - Amravati

Magham Subrahmanyam vs A.S.V.N.D.Sachi Devi on 28 October, 2024

APHC010494462007
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3369]
                          (Special Original Jurisdiction)

            MONDAY, THE TWENTY EIGHTH DAY OF OCTOBER
                 TWO THOUSAND AND TWENTY FOUR

                                PRESENT

        THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                    SECOND APPEAL NO: 1382/2007

Between:

Magham Subrahmanyam                                  ...APPELLANT

                                 AND

A S V N D Sachi Devi                                ...RESPONDENT

Counsel for the Appellant:

  1. M V S SURESH KUMAR

Counsel for the Respondent:

  1. SAI GANGADHAR CHAMARTY

The Court made the following:
 JUDGMENT:

It is represented that learned counsel for the appellant has addressed a

letter on 20.11.2020 to the appellant but it was returned with an endorsement

"addressee deceased" and return to sender and a memo to that effect was

filed in the Registry on 14.10.2024. It is further represented that legal

representatives of the appellant is also not evincing any interest to come on

record to prosecute the Appeal.

2. In view of the death of the appellant and as the legal representatives of

appellant is not evincing any interest to prosecute the Appeal, this Second

Appeal is dismissed as abated. There shall be no order as to costs.

Consequently, miscellaneous petitions pending if any, shall stand closed.

____________________________________ JUSTICE T. MALLIKARJUNA RAO

Date : 28.10.2024 MH THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

S.A.NO: 1382/2007

Date :28.10.2024 MH

 
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