N.Nagesara Rao vs K.Sudhakar Rao
2024 Latest Caselaw 9733 AP

Andhra Pradesh High Court - Amravati

N.Nagesara Rao vs K.Sudhakar Rao on 28 October, 2024

 APHC010357752004
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                       [3397]
                            (Special Original Jurisdiction)

             MONDAY ,THE TWENTY EIGHTH DAY OF OCTOBER
                  TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                          FIRST APPEAL NO: 2819/2004

Between:

N.nagesara Rao                                                 ...APPELLANT

                                       AND

K Sudhakar Rao                                                ...RESPONDENT

Counsel for the Appellant:

     1. K JAYA KUMAR

Counsel for the Respondent:

     1. S DWARAKANATH

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last two occasions i.e., on

09.09.2024 and 24.10.2024, there was no representation on both sides and

the same was adjourned to today, under the caption

'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on both sides, even though the matter is listed under the caption 'For Dismissal'. It seems that the appellant is not inclined to prosecute

the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.28.10.2024 CVD