The State Of Ap vs G S N Saw Mill
2024 Latest Caselaw 9678 AP

Andhra Pradesh High Court - Amravati

The State Of Ap vs G S N Saw Mill on 25 October, 2024

APHC010371442024
                   IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-32
                                                           [3483]
                                AT AMARAVATI

                         WRIT APPEAL NO: 745 of 2024

The State of A.P. and others                                         ...Appellants

      Vs.

G. S. N. Saw Mill and others                                      ...Respondents

                                    **********

Advocate for appellants : Sri T. Vishnu Teja, learned Special Government Pleader.

Advocate for respondents : Sri N. B. Chandra Sekhar

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI

DATE : 25th October 2024

PC:

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ

RAVI CHEEMALAPATI, J

AMD