Mendu Satyanarayana vs Thetali Venkata Rama Reddy
2024 Latest Caselaw 9647 AP

Citation : 2024 Latest Caselaw 9647 AP
Judgement Date : 24 October, 2024

Andhra Pradesh High Court - Amravati

Mendu Satyanarayana vs Thetali Venkata Rama Reddy on 24 October, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No.S.A.No.131 of 2023

                PROCEEDING SHEET

Sl. DATE                        ORDER                          OFFICE
No.                                                             NOTE
05. 24.10.2024 VGKR, J

                    Heard Sri Kambhampati Ramesh
              Babu, learned counsel for the appellant
              and   Sri   A.Raveendra       Babu,   learned
              counsel for the respondent.

'Reserved for Judgment'. Interim order granted earlier is extending till the disposal of the second appeal.

_________ VGKR, J SRT

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