Nimmagadda Gabhriyelu vs The State Of Andhra Pradesh
2024 Latest Caselaw 9638 AP

Andhra Pradesh High Court - Amravati

Nimmagadda Gabhriyelu vs The State Of Andhra Pradesh on 24 October, 2024

HIGH COURT OF ANDHRA PRADESH Main Case No: Crl.P.No.9682 of 2023 PROCEEDING SHEET Sl. OFFICE No. Date ORDER NOTE

03. 24.10.2024 BVLNC,J

List the matter on 06.11.2024.

In the light of judgment of the Hon'ble Apex Court in the case of Kamatchi Vs. Lakshminarayanan 1, wherein the Hon'ble Supreme Court held that "the application under Section 482 of Cr.P.C. is not maintainable in D.V.C. cases".

________ BVLNC,J Pmk

2022 (15) SCC 50