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Smt. D. Lalithamma vs The State Of A.P
2024 Latest Caselaw 9525 AP

Citation : 2024 Latest Caselaw 9525 AP
Judgement Date : 21 October, 2024

Andhra Pradesh High Court - Amravati

Smt. D. Lalithamma vs The State Of A.P on 21 October, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 19510 of 2018

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 21.10.2024 RNT, J

"Separate judgment is passed dismissing the writ petition as infructuous."

_________ RNT, J Dsr

 
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