Janapareddy Venkataratnam vs J. Dharmaraju
2024 Latest Caselaw 9464 AP

Andhra Pradesh High Court - Amravati

Janapareddy Venkataratnam vs J. Dharmaraju on 17 October, 2024

 APHC010411882002
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                          [3397]
                           (Special Original Jurisdiction)

                TUESDAY ,THE FIFTEENTH DAY OF OCTOBER
                   TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                       FIRST APPEAL NO: 1365/2002

Between:

Janapareddy Venkataratnam and Others                        ...APPELLANT(S)

                                       AND

J Dharmaraju and Others                                   ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. M S R SUBRAHMANYAM

Counsel for the Respondent(S):

     1. M SIVANANDA KUMAR

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, learned counsel

appearing for both sides is present.

2. Sri M. Bala Subrahmanyam, learned counsel for the appellant appeared

through virtual mode and represented that though he made several efforts to

contact the party, but the party is not in touch with him and requested to pass

appropriate orders.

3. The representation made by learned counsel for the appellant is

recorded.

4. Hence, the Appeal Suit is dismissed for default. There shall be no order

as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.15.10.2024 CVD