Sayaboina Venkatnaryana, Guntur Dt ... vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 9304 AP

Andhra Pradesh High Court - Amravati

Sayaboina Venkatnaryana, Guntur Dt ... vs The State Of Ap., Rep Pp., on 14 October, 2024

Author: K.Suresh Reddy

Bench: K.Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal No.277 of 2017

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

9. 14.10.2024 KSR, J & SRK, J (Per Hon'ble Sri Justice K.Sreenivasa Reddy)

Criminal Appeal is allowed. (Vide separate Judgment)

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB