Citation : 2024 Latest Caselaw 9292 AP
Judgement Date : 14 October, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE:Crl.P.No.7104 OF 2024
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
01. 14.10.2024 BVLNC, J
I.A.No.01 of 2024
Heard. Dispensed with for the time being.
__________ BVLNC, J Crl.P.No.7104 OF 2024
List the matter on 24.10.2024.
In the light of judgment of the Hon'ble Apex Court in the case of Kamatchi Vs. Lakshminarayanan 1, wherein the Hon'ble Supreme Court held that "the application under Section 482 Cr.P.C. is not maintainable in D.V.C. cases".
__________ BVLNC, J Pmk
2022 (15) SCC 50
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