CRLA/644/2024
2024 Latest Caselaw 9260 AP

Andhra Pradesh High Court - Amravati

CRLA/644/2024 on 10 October, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: Crl.A. No.644 of 2024 PROCEEDING SHEET Sl. OFFIC No. Date ORDER E NOTE

01. 10.10.2024 VN,J:

This Appeal is preferred against the conviction Judgment in S.C.No.14 of 2019 on the file of Special Judge for Trial of Cases under SCs & STs (POA) Act, Vizianagaram, for the offences under Sections 354-D, 376 and 417 of IPC and Section 3(2)(v) of SC & ST (POA) Act.

The learned Assistant Public Prosecutor undertakes to serve notice to the victim as required under section 15A of the Act.

List the matter on 15.10.2024.

______ VN,J SDP / MVA