Isanaka Sundara Varada Reddy vs Isanala Ananda Mohan Reddy
2024 Latest Caselaw 9244 AP

Andhra Pradesh High Court - Amravati

Isanaka Sundara Varada Reddy vs Isanala Ananda Mohan Reddy on 4 October, 2024

 APHC010610712011
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                           [3397]
                            (Special Original Jurisdiction)

                    FRIDAY ,THE FOURTH DAY OF OCTOBER
                      TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                        SECOND APPEAL NO: 43/2011

Between:

Isanaka Sundara Varada Reddy and Others                          ...APPELLANT(S)

                                        AND

Isanala Ananda Mohan Reddy and Others                          ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. P SRIDHAR REDDY

Counsel for the Respondent(S):

     1. VARALAKSHMI TADEPALLI

     2. S SRINIVAS REDDY

     3. A RAVINDER REDDY

The Court made the following:
JUDGMENT:

1. Today when the matter is taken up for hearing, Sri P. Sridhar Reddy,

learned counsel for the appellants is present through virtual mode.

2. Learned counsel for the appellants represented that he filed a Memo dated

24-09-2024 before the Registry for withdrawing this appeal vide U.S.R.No.85730 of

2024 and the same is placed on record. He further represented that the matter has been settled between both the parties outside of the Court. The representation

made by the learned counsel for the appellant is recorded.

3. Hence, the Second Appeal is dismissed as withdrawn. There shall be no

order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

____________________________ JUSTICE V.GOPALA KRISHNA RAO

Date.04.10.2024 CVD