Ravuri Hanumantha Rao, vs Dande Venkateswarlu
2024 Latest Caselaw 9154 AP

Andhra Pradesh High Court - Amravati

Ravuri Hanumantha Rao, vs Dande Venkateswarlu on 3 October, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAN 'han
THURSDAY, THE THIRD OAY OF OCTOBER.
TWO THOUSAND AND TWENTY FOUR
 SPRESENT:

THE HONGURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
CIVIL REVISION PETITION NG: 886 OF 2024

Between: a
Ravurlh Hanumantha Rao. Slo. Ramaiah, Aged about 48 years, Occ
Employee, R/o. DD No. 3-5, Annavarappadu Vilage, Gngole Town, Prakasam
strict |
. Patitionar
Judgment Debtor
AND

1. Dande Venkateswarlu, (Died. }

re

Gaajwa Venkata Dhanalakshmi, Wo. Late Ankababu, Aged about 56
years, Occ Housewife Ryo. DLNo. 2-1-294, Gaddelagunianalem,
Ongole, Frakasam District
. Respondent!
Decree Holder
Petition under Section 115 of CLP.c being aggrieved by the orders
dated 08.04 2024. passed by the Court of | Adel. District Judge, Ongole in
E.P No. 67 of 2020 in OS. No. 33 of 2009.

IA NO: 1 OF 2024

Petition under Sectioy (54 CPC praying that in the crcumstances

Stated in the affidavit Med in support i of the pelltion, the High Court : may be
eased to stay all further proces: dings including delivery of possession in
pursuance of orders dated 08.04.2024 in EP. No. 67 of 2020 in OS. No. 83 of
2008 on the fle of | Addi District Judge, Ongole, sening disposal i
GRP No. 886 of 2024, on the file of the High Court,


The petition coming on for hearing, upon perusing the Civil Revision
Pelion and the memorandum of grounds fled in support thereof and the
earlier Orders of the High Court dated 29.04.2024, & 24.08.2084, made
herein and uson hegring the arguments of P S RP Suresh Kurnar Advocate for
the Petitioner and of Si Madhava Rag Natur, Advocate for {he Respondent
No.2, the court made the followina:

ORDER:

Sost the matter afer hyo weeks.

Interim order granted sariigr by this Court shall stand extended 4! the next date of hearing.

SIN TATA RAG DEPUTY REGISTRAR SENTION OFFICER

For A! rue e varer,

To

¥

: sas . ' 7s isp fiat gy { ae vist be oe AY deetedns . The} Additional (Nsirict and Sessions Judge, Ongoie, Prakasam District

wont

2. One CC to Sr P 8 P Suresh Kumar, Advonate FOPUC]

3. One CC to Sri Madhava Rao Nallud, Arivocate PORUC]

*. One spare copy

HIGH COURT

NY,

DATED:03 10.2024 NOTE: POST THE MATTER AFTER TWO WEEKS

ORDER

St, oO,

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pion nwns "Ay ANOS.

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CRP.NO86 of 2024

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& SS SHAT o SQ SS

INTERIM ORDER EXTENDS