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Anumolu Subhas Chandra Bose vs M/S. Nikhila Constructions And ...
2024 Latest Caselaw 9084 AP

Citation : 2024 Latest Caselaw 9084 AP
Judgement Date : 1 October, 2024

Andhra Pradesh High Court - Amravati

Anumolu Subhas Chandra Bose vs M/S. Nikhila Constructions And ... on 1 October, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.R.P.No.1893 of 2024

PROCEEDING SHEET

Sl.

No. DATE ORDER REMARKS

4. 01.10.2024 GN, J

As the matter requires consideration, the trial court is directed to proceed up to the stage of arguments but shall not pass any Judgment pending the hearing of the Revision Petition.

List the matter after 'Dussehra Vacation, 2024'.

_____ GN, J PKR

 
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