M/S. Precision Engineering Corpt., vs A.P. State Financial Corporation
2024 Latest Caselaw 9078 AP

Andhra Pradesh High Court - Amravati

M/S. Precision Engineering Corpt., vs A.P. State Financial Corporation on 1 October, 2024

APHC010300012003
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI               [3397]
                           (Special Original Jurisdiction)

                   TUESDAY ,THE FIRST DAY OF OCTOBER
                    TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                        FIRST APPEAL NO: 43/2003

Between:

M/s. Precision Engineering Corpt.,                     ...APPELLANT

                                     AND

A P State Financial Corporation and Others         ...RESPONDENT(S)

Counsel for the Appellant:

   1. M V S SURESH KUMAR

   2. M R S SRINIVAS

Counsel for the Respondent(S):

   1. P R PRASAD

   2. G R SUDHAKAR

   3. (SC FORT SFC ZONE IV) M VIDYA SAGAR

The Court made the following:
 JUDGMENT:

Today when the matter is taken up for hearing, learned counsel for the

appellant has represented that the appellant is not inclined to prosecute the

appeal and requested to pass necessary orders. The representation made by

the learned counsel for the appellant is recorded

2. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 01.10.2024 SRT