The Ap State Waqf Board vs Balapunuru Eswaraiah
2024 Latest Caselaw 9070 AP

Andhra Pradesh High Court - Amravati

The Ap State Waqf Board vs Balapunuru Eswaraiah on 1 October, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.1040 of 2023
                               PROCEEDING SHEET
Sl.No.     DATE                                                         Office
                                         ORDER

Note

13. 01.10.2024 RRR, J & HN, J I.A.No.3 of 2023

As the Writ Appeal is being dismissed as infructuous, nothing further survives in this Interlocutory Application and it is accordingly, closed.

W.A.No.1040 of 2023

The Writ Appeal is dismissed as infructuous.

[Vide Separate Judgment]

_______ RRR, J

______ HN, J MJA