Spl. Collector, Land Acquisition And ... vs Harichandra Naik
2024 Latest Caselaw 9069 AP

Andhra Pradesh High Court - Amravati

Spl. Collector, Land Acquisition And ... vs Harichandra Naik on 1 October, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.654 of 2018
                                 PROCEEDING SHEET
Sl.No.     DATE                                                   Office
                                        ORDER

Note

06. 01.10.2024 RRR, J & HN, J I.A.No.2 of 2018

Sri K. Rathanga Pani Reddy, learned counsel for the respondent would submit that the dispute in the present Writ Appeal is covered by a Judgment of a Division Bench of this Court.

The learned counsel for the appellants seeks time to ascertain the facts.

Post on 21.10.2024.

_______ RRR, J

______ HN, J MJA