The Managing Director vs The Divisional Officer
2024 Latest Caselaw 9068 AP

Andhra Pradesh High Court - Amravati

The Managing Director vs The Divisional Officer on 1 October, 2024

 APHC010458152004
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                        [3397]
                            (Special Original Jurisdiction)

                    TUESDAY ,THE FIRST DAY OF OCTOBER
                     TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 60/2004

Between:

The Managing Director and Others                           ...APPELLANT(S)

                                      AND

The Divisional Officer and Others                        ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. S BALCHAND

Counsel for the Respondent(S):

     1. SRINIVASA RAO VUTLA

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last occasion i.e., on 25.09.2024,

there was no representation on both sides and the same was posted today,

under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, Sri Srinivasa Rao Vutla,

learned counsel representing on behalf of the respondents is appeared

through virtual mode. Though the matter is listed under the caption 'For Dismissal', there is no representation on behalf of the appellants. It seems that

the appellants are not inclined to prosecute the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 01.10.2024 CVD