Sanka Anil Kumar vs Sanka Sruthi Sujatha
2024 Latest Caselaw 10555 AP

Andhra Pradesh High Court - Amravati

Sanka Anil Kumar vs Sanka Sruthi Sujatha on 21 November, 2024

                       HIGH COURT OF ANDHRA PRADESH
                                AMARAVATI

                             C.M.A.No.52 of 2024

                             PROCEEDING SHEET

SL.                                                              OFFICE
       DATE                         ORDER
No.                                                               NOTE

HCJ &21.11.2024
      RSR, J      RNT,J & CGR,J

                         In continuation, we have heard Sri
                  Sanka Anil Kumar, appellant appearing in
                  person through virtual mode.
                  2.     Ms. Taddi Sowmya Naidu, learned
                  counsel for the respondent has concluded her

submissions and Smt Nimmagadda Revathi, Learned Amicus Curie also concluded her submissions.

3. Judgment reserved.

__________ RNT, J

_________ CGR, J SS

SL. OFFICE DATE ORDER No. NOTE