Dr. Vesapogu Jeevan Babu, vs N Rajini
2024 Latest Caselaw 10554 AP

Andhra Pradesh High Court - Amravati

Dr. Vesapogu Jeevan Babu, vs N Rajini on 21 November, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.186 of 2022

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

8. 21.11.2024 RNT, J & CGR, J Learned counsel for the appellant, Sri T.Sreedhar, submits that after the judgment of the learned court below dismissing the petition for divorce filed by the husband, there are some subsequent developments also. He prays for time to bring on record by filing additional affidavit.

2. List on 03.12.2024.

_____________ RNT, J

_____________ CGR, J Pab