Dr V Rami Reddy vs Dr Kurri Shiva Nagi Reddy
2024 Latest Caselaw 10534 AP

Citation : 2024 Latest Caselaw 10534 AP
Judgement Date : 20 November, 2024

Andhra Pradesh High Court - Amravati

Dr V Rami Reddy vs Dr Kurri Shiva Nagi Reddy on 20 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
               MAIN CASE Nos.C.A.Nos.12, 13 & 14 of 2024
                            PROCEEDING SHEET
Sl.No.    DATE                                                Office
                                     ORDER

Note 20.11.2024 RRR,J & MRK,J

Heard both sides. Reserved for judgment.

_______ RRR,J

______ MRK,J KPV

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