Ganta Sarojini, Wg.Dt 3 Otrs., vs State Of Ap., Rep Pp.,
2024 Latest Caselaw 10489 AP

Andhra Pradesh High Court - Amravati

Ganta Sarojini, Wg.Dt 3 Otrs., vs State Of Ap., Rep Pp., on 19 November, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Criminal Appeal No.454 of 2017

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

15. 19.11.2024 KSR, J & SRK, J (Per Hon'ble Sri Justice K.Suresh Reddy)

Heard Dr. Challa Srinivasa Reddy, learned counsel appearing on behalf of the appellants/ accused Nos.1 to 4 and learned Public Prosecutor for the State.

Judgment Reserved.

__________________ K.SURESH REDDY,J

_______________________ K. SREENIVASA REDDY,J

DNB