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SA/611/2010
2024 Latest Caselaw 10484 AP

Citation : 2024 Latest Caselaw 10484 AP
Judgement Date : 19 November, 2024

Andhra Pradesh High Court - Amravati

SA/611/2010 on 19 November, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO: S.A.No.611 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

05. 19.11.2024 TMR,J:

Heard both sides. For judgment, list on 27.11.2024.

________ TMR, J MS

 
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